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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Press Council (Procedure For Inquiry) Regulations, 1979

(b)"Committee" means the Inquiry Committee constituted by the Council under section 8(1) of the Act for the purpose of inquiry into complaints under sections 13(2) and 14(1) of the Act;