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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6) in The U.P. Panchayat Raj Act, 1947

(6)The Finance commission shall have the following powers for the performance of its functions, namely, -
(a)call for any record from any officer or authority;
(b)summon any person to give evidence or produce a record; and
(c)such other powers as may be prescribed.