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[Cites 0, Cited by 24] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Town and Country Planning Act, 1971

4. The Town and Country Planning Authorities.

- There shall be the following classes of Town and Country Planning Authorities for the purposes of this Act, namely:-
(a)The regional planning authority;
(b)The local planning authority; and
(c)the new town development authority.