Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(xi) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979 (xi)For each approved entry, the party concerned shall deposit with the Board in favour of the Secretary a security fee as may be fixed by the Board.
