Calcutta High Court (Appellete Side)
Sri Pintu Modak vs Sri Hemanta Paul & Ors on 10 November, 2022
10.11.2022 30 Ct. no. 652 sb C.O. 1914 of 2021 Sri Pintu Modak Vs. Sri Hemanta Paul & Ors.
Mr. Debasish Roy Ms. Sulekha Mitra Mr. Manas Kumar Das ...for the petitioner Mr. Soumik Ganguly ...for the opposite party Heard in part.
Let the matter appear on 14.11.2022 for further hearing.
(Ajoy Kumar Mukherjee, J.)