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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(d) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(d)The measures taken by the Licensee to improve performance in the areas covered by guaranteed standards and Licensee's to improve performance in the areas covered by guaranteed standards and Licensee's assessment of the targets to be fixed for the ensuing year.