Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] Bombay Presidency - Subsection Section 4(27) in The Bombay University Act, 1974 (27)fix, demand and receive or recover such fees and other charges and may be regulated by the Ordinances;
