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Calcutta High Court (Appellete Side)

Jayanto Kumar Panigrahi vs Union Of India & Ors Opposite Party on 26 April, 2013

Author: Nishita Mhatre

Bench: Nishita Mhatre

 First Sheet

                      HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. WP.CT/146 of 2013


 In the matter of JAYANTO KUMAR PANIGRAHI                        Petitioner

                          versus

                     UNION OF INDIA & ORS                        Opposite Party


 For Petitioner      : ASHWARYA JAYSHREE


For Respondent   :

BEFORE : Hon'ble JUSTICE NISHITA MHATRE Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 26/04/13