Calcutta High Court (Appellete Side)
Jayanto Kumar Panigrahi vs Union Of India & Ors Opposite Party on 26 April, 2013
Author: Nishita Mhatre
Bench: Nishita Mhatre
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP.CT/146 of 2013
In the matter of JAYANTO KUMAR PANIGRAHI Petitioner
versus
UNION OF INDIA & ORS Opposite Party
For Petitioner : ASHWARYA JAYSHREE
For Respondent :
BEFORE : Hon'ble JUSTICE NISHITA MHATRE Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 26/04/13