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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2)(xv) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(xv)for ensuring effective linkages between various agencies for facilitating rehabilitation and social integration of the child under section 44 ;