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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

16. List of documents filed along with the plaint:

- Every plaint shall at the foot thereof, contain a list, to be signed by the plaintiff or his advocate, of the documents filed therewith, in Form No. 7 or a statement, signed as aforesaid, that no document is filed therewith.