Delhi High Court - Orders
M/S Taneja Developers And ... vs Madhavi Bhargav & Ors on 12 September, 2024
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 310/2023 & CM APPL.9411/2023
M/S TANEJA DEVELOPERS AND INFRASTRUCTURE LTD.
.....Petitioner
Through: Mr. Vaibhav Angihotri with
Mr.Harshit Kiran, Advocates.
versus
MADHAVI BHARGAV & ORS. .....Respondents
Through: Ms. Deepinder Kaur, Advocate for
Respondent Nos. 1 & 2
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 12.09.2024 List on 18th September, 2024.
Interim order or direction to continue till next date on same terms.
MANOJ JAIN, J SEPTEMBER 12, 2024 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 06:02:53