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[Cites 0, Cited by 0] [Section 60A] [Entire Act]

State of Rajasthan - Subsection

Section 60A(1) in Rajasthan Panchayati Raj Act, 1994

(1)The State Government may constitute a vigilance committee for each Panchayat Samiti area and each Zila Parishad area and such committees shall consist of five members out of which three members shall be elected representatives of the respective Panchayati Raj Institution.