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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Bombay Presidency - Subsection

Section 31(2)(vii) in The Bombay University Act, 1974

(vii)one representative of the Post-Graduate Teachers of each subject, from the Post-Graduate Centres outside the University Campus, to be elected from amongst such Teachers, as prescribed by the Statutes;