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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(n) in Rajasthan Motor Vehicles Taxation Rules, 1951

(n)"Similar type of vehicle" means.-In the case of goods vehicles, vehicles having the same or nearest registered laden weight/gross vehicle weight; in the case of passenger vehicles originally supplied or sold by the manufacturer as a vehicle, vehicles having same or nearest seating capacity;