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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Goa - Subsection

Section 202(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)if any rectification, alternation or modification in a scaffold or Part thereof is needed to suit its use, such rectification, alternation or modification is made in consultation with the responsible person referred to in clause (a) before using such scaffold or Part.