Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Andhra Pradesh - Subsection Section 54(1) in Andhra Pradesh Universities Act, 1991 (1)In making Ordinances, the Executive Council shall consult the Academic Senate when such Ordinances affect the appointment and duties of examiners or the conditions of residence of students.
