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State of Goa - Section

Section 10 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

10. Other Officers and servants of Board.

(1)The Board may appoint such other officers and servants as it considers necessary for the efficient performance of its functions under this Act;
(2)The salaries and allowances and other conditions of service of the officers and other servants appointed by the Board under sub-section (1) shall be such as may be determined by it by regulations made under this Act.