Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 24 November, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4945 of 2023 (UNION OF INDIA Vs GARNISH ELECTRONICS PVT.LTD. THROUGH DIRECTOR RUBI) Dated : 24-11-2023 Shri Manoj Soni - Advocate for applicant.
Counsel for applicant is directed to cure the defect pointed by registry. List after four weeks.
(ANIL VERMA) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 25-11-2023 11:26:06