Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 16 in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996 16. Repeal. - On and from the date of commencement of this Act, Qawad Mela Va Numaish Gwalior, 1934 and any other law for the time being in force on the subject shall stand repealed.
