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State of Haryana - Section

Section 13 in Haryana Zila Parishad Primary Education Service Rules, 2003

13. Pay and leave.

- During first year of probation the Junior Basic Trained Teacher will get consolidated salary of Rs. 5000/- per month and during second year of probation and intended period of probation 6000/- per months and after successful completion of probation period he may be granted the scale of pay as shown in Appendix A. In respect of leave the members of the Service shall be governed by the corresponding provisions contained in the rules applicable to the Haryana Government employees. The members of the Service shall not be entitled to pension.