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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)The clinical establishment shall generate and maintain a complete inventory of all major equipment furniture and machineries in a 'Dead stock register' and a separate 'logbook' for each of such as a part of mandatory record keeping containing such appropriate particulars as may be notified.