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[Cites 0, Cited by 0] [Section 437] [Entire Act]

State of Rajasthan - Subsection

Section 437(i) in Rajasthan Land Revenue (Land Records) Rules, 1957

(i)Where land of an estate paying land revenue is injured or improved by the action of water or sand, the land revenue on the estate under the current action shall be reduced or increased in conformity with the instructions issued from time to time in this behalf by the Government.