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Union of India - Section

Section 96 in The Companies (Second Amendment) Act, 2002

96. Amendment of section 536.- In section 536 of the principal Act, in sub- section (2),-(a) for the words" or subject to the supervision of the Court", the words" the Tribunal" shall be substituted;

(b)for the words" unless the Court", the words" unless the Tribunal" shall be substituted.