Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 14 December, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 MCRC-52662-2021 The High Court Of Madhya Pradesh MCRC No. 52662 of 2021 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 14-12-2021 List along with M.Cr.C.No.5152/2021.
(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2021.12.15 11:05:02 IST