Section 10(2)(b) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(b) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

(b)If such person is recruited otherwise, -

(i)revert him, to his former post; or

(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit.