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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1)(a) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)making social investigation of the juvenile as prescribed in the Form-XVIII or the child as prescribed in the Form-XIX through personal interview and from the family, social agencies and other sources ;