Section 6(3)(i) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(i)extend the said period from time to time, so however, that the period so extended does not exceed five years in the aggregate; or

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