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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2A(2) in The M.P. Sugarcane (Purchase Tax) Act, 1961

(2)The officers mentioned in sub-section (1) shall have jurisdiction under this Act over such area within which they exercise jurisdiction under the Madhya Pradesh General Sales Tax Act, 1958 (2 of 1959).