Securities Appellate Tribunal
Carnation Industries Ltd. & Ors. vs Sebi on 11 May, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date :11.5.2023
Misc. Application No.1769 of 2022
And
Misc. Application No.466 of 2023
And
Appeal No.107 of 2023
Carnation Industries Ltd. & Ors. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Dr. S. K Jain, PCS for the Appellant.
Mr. Ravishekhar Pandey, Advocate with Ms. Shefali
Shankar and Ms. Rasika Ghate, Advocates i/b. MDP &
Partners for the Respondent.
Order:
1.Delay in the filing of the reply is condoned. The application is allowed. The reply is taken on record.
2. Three weeks' time is allowed to the appellant to file rejoinder. List on 5th July, 2023. 2
3. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member RAJALA Digitally by signed KSHMI RAJALAKSHMI HARISH NAIR HARISH Date:
11.5.2023 NAIR 2023.05.17 12:00:30 +05'30' RHN