Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(2) in The Orissa Development Authorities Rules, 1983

(2)The Chairman of the Art Commission shall preside at every meeting and in the absence of the Chairman the members shall elect one from among themselves other than the Member-Secretary of the Art Commission, to preside.