Himachal Pradesh High Court
Suresh Chand Uppal vs Dr. Y.S. Parmar University & Anr on 26 April, 2024
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No.9574 of 2024
Date of decision: 26.04.2024
.
Suresh Chand Uppal. ...Petitioner.
Versus
Dr. Y.S. Parmar University & Anr. ...Respondents.
Coram:
The Hon'ble Mr. Justice Satyen Vaidya, Judge.
Whether approved for reporting? 1
For the petitioner : Mr. Adarsh K. Vashista,
Advocate.
For the respondents : Mr. Y.P.S. Dhaulta and Mr.
r L.N. Sharma, Additional
Advocates General.
Satyen Vaidya, Judge (Oral):
Notice. Mr. Y.P.S. Daulta, Additional Advocate General, appears and waives service of notice on behalf of the respondents.
2. Learned counsel for the petitioner submits that the case of the petitioner is squarely covered by the judgment passed by this Court on 17.04.2023 in LPA No.46 of 2023 titled as 'Chaudhary Sarwan Kumar HP Krishi Vishvavidyalaya Palampur & Anr. Vs. Vipan Kumar Gupta' along with connected matters. He further submits 1 Whether reporters of Local Papers may be allowed to see the judgment?
::: Downloaded on - 26/04/2024 20:37:18 :::CIS -2-that petitioner shall be content in case the respondents are directed to consider the case of the petitioner in a time bound manner in light of judgment ibid.
.
2. Accordingly, the petition is disposed of without making any comments on the merits of the case of the petitioner. It is directed that respondents shall consider the case of the petitioner in light of judgment passed by this Court on 17.04.2023 in LPA No.46 of 2023 titled as 'Chaudhary Sarwan Kumar HP Krishi Vishvavidyalaya Palampur & Anr. Vs. Vipan Kumar Gupta' along with connected matters, within eight weeks from today and will decide the same by passing a speaking order. In case, the petitioner is found similarly situated as petitioner(s) in the above mentioned case, they will also be granted the same benefits as granted to petitioner(s) in above referred case.
Pending miscellaneous application, if any, also stand disposed of.
(Satyen Vaidya)
26th April, 2024 Judge
(Pardeep)
::: Downloaded on - 26/04/2024 20:37:18 :::CIS