Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219] [Entire Act] Union of India - Subsection Section 219(7) in Bharatiya Nagarik Suraksha Sanhita, 2023 (7)The provisions of this section apply to the abetment of, or attempt to commit, an offence as they apply to the offence.[Similar to Section 198 from Old CrPC-Also Refer]