Punjab-Haryana High Court
Punjab State And Others vs Jagdish Chander And Another on 27 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3079 of 1999 (O&M)
Punjab State and others
.....Appellants
Versus
Jagdish Chander and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Manoj Bajaj, Addl. Advocate General, Punjab.
Mr. R.S. Manhas, Advocate for the landowners.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.583 of 1997, titled as Kartar Singh and others Vs. Punjab State and others (RAJESH BINDAL) JUDGE 27.08.2013 sarita Rani Sarita 2013.09.11 11:43 I attest to the accuracy and integrity of this document Chandigarh