Delhi High Court - Orders
Junglee Games India Private Limited vs John Doe & Ors on 27 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 520/2025
JUNGLEE GAMES INDIA PRIVATE LIMITED .....Plaintiff
Through: Mr. Rajshekhar Rao, Senior Advocate
with Ms. Archana Sahadeva, Ms.
Vandita Malhotra Hegde, Ms. Akshita
Thapa, Mr Rishi, Ms Sanjana and Mr.
Harshit, Advocates.
versus
JOHN DOE & ORS. .....Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 27.05.2025 I.A. 13498/2025 (seeking exemption from advance service upon the defendant no.1)
1. The present application has been filed on behalf of the plaintiff seeking exemption from advance service upon the defendant no. 1 (John Doe) who have been operating rogue websites.
2. In the peculiar facts and circumstances of this case, exemption from effecting advance service of the plaint paper-book upon the defendant no.1 is granted, since the defendant no.1 is John Doe, whose particulars are not available.
3. The application stands disposed of.
I.A. 13497/2025 (u/s 12A of Commercial Courts Act, 2015)
4. As the present suit contemplates urgent interim relief, in light of the CS(COMM) 520/2025 Page 1 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 judgment of the Supreme Court in Yamini Manohar v. T.K.D. Krithi, 2023 SCC Online SC 1382, exemption from the requirement of pre-institution mediation is granted.
5. The application stands disposed of.
I.A. 13499/2025 (under Section 80(2) of CPC seeking exemption from advance service to defendant)
6. The present application has been filed on behalf of the plaintiff under Section 151 of the Code of Civil Procedure, 1908 seeking exemption from advance service to the defendants no.2 and 3.
7. In view of the urgent relief sought, exemption is granted to the plaintiff from serving the requisite notices to the defendants no.2 and 3, under Section 80(2) read with Section 151 of the Code of Civil Procedure, 1908 ('CPC').
8. The application is disposed of.
CS(COMM) 520/2025
9. Let the plaint be registered as a suit.
10. Issue summons.
11. Since defendant no.1 is John Doe, whose particulars are not available, let summons be issued only to the defendants no. 2 and 3, through all permissible modes.
12. The summons shall state that the written statement(s) shall be filed by the defendants within thirty days from the date of the receipt of summons. Along with the written statement(s), the defendants shall also file an affidavit of admission/denial of the documents of the plaintiff, without which the written statement(s) shall not be taken on record.
13. Liberty is given to the plaintiff to file replication(s), if any, within CS(COMM) 520/2025 Page 2 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 thirty days from the receipt of the written statement(s). Along with the replication(s) filed by the plaintiff, an affidavit of admission/denial of the documents of the defendants be filed by the plaintiff.
14. The parties shall file all original documents in support of their respective claims along with their respective pleadings. In case parties are placing reliance on a document, which is not in their power and possession, its detail and source shall be mentioned in the list of reliance, which shall also be filed with the pleadings.
15. If any of the parties wish to seek inspection of any documents, the same shall be sought and given within the timelines.
16. List before the Joint Registrar on 12th August, 2025 for completion of service and pleadings.
17. List before the Court on 27th October, 2025. I.A. 13496/2025 (under Order XXXIX Rule 1 and 2 of CPC)
18. The present suit has been filed seeking permanent injunction restraining the defendants from infringement of trademark and copyright of the plaintiff, passing off their services as those of the plaintiff along with other ancillary reliefs.
CASE SET UP IN THE PLAINT
19. The plaintiff, Junglee Games India Private Limited, operates an online skilled gaming platform through which it runs online skill games such as 'Junglee Rummy', 'Junglee Poker', 'Howzat' etc.
20. The plaintiff has launched various online skill-based games since its incorporation in 2012. The plaintiff introduced its flagship product, 'JUNGLEE RUMMY', which has grown to become one of the largest online rummy platforms globally with over 8 crores players.
CS(COMM) 520/2025 Page 3 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
21. The plaintiff has obtained the registration of 'JUNGLEE' formative trademarks and 'HOWZAT' trademarks with respect to its services and flagship brands in several classes in India. The details of the said registrations are given in paragraph 21 of the plaint.
22. The logos forming part of the aforesaid trademarks of the plaintiff comprise of artistic works under the Copyright Act, 1957. The said logos are given in paragraph 22 of the plaint.
23. The plaintiff owns, maintains and/or operates the following official domain names/websites, www.jungleegames.com, www.jungleerummy.com, www.jungleepoker.com, www.jungleeludo.com, https://www.howzat.com/.
24. The plaintiff has attained extensive goodwill over the years and has offices in Gurugram and Bengaluru with over 1000 employees. The plaintiff has established a stellar reputation and goodwill in the industry, as evidenced by the numerous accolades and awards it has received over the years, highlighting the superior quality of services provided on its platform. The plaintiff has been consistently recognized by Great Place to Work (GPTW) certified for 5 years in a row.
25. Defendant no. 1 are John Doe defendants, the details of whom are unknown to the plaintiff at this point of time. The defendant no. 2 is the Department of Telecommunications and the defendant no. 3 is the Ministry of Electronics and Information Technology.
26. In May 2025, the plaintiff discovered that the defendant no. 1/ John Doe(s) were misrepresenting an affiliation with the plaintiff and offering online skill-based games under marks, domain names, and content identical or deceptively similar to the plaintiff's registered trademarks.
CS(COMM) 520/2025 Page 4 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
27. The detailed description of the infringing activities of each of the aforesaid defendants is provided in paragraph 35 of the plaint.
28. Based on the averments in the plaint, the plaintiff has established its statutory rights over the 'JUNGLEE' mark and its formative marks. The mark adopted by the defendant no.1 is identical to that of the plaintiff's mark and in respect of identical services.
29. On a prima-facie view, the aforesaid infringing activities of the defendant no.1 appear to be infringing the trademarks of the plaintiff and eroding the distinctive nature of the plaintiff's mark. Clearly, an attempt has been made by the defendant no.1 to create an impression that the defendant no.1's websites are connected to the plaintiff. A prima facie case is made out on behalf of the plaintiff.
30. Balance of convenience is in favour of the plaintiff and against the defendant no.1. Irreparable injury would be caused to the plaintiff if the defendant no.1/ John Doe(s) continue to use the "JUNGLEE" mark. Prejudice would also be caused to the public as the marks used by the defendant no.1 are identical to that of the plaintiff and likely to cause confusion in the market.
31. Consequently, till the next date of hearing, the defendant no.1 or any other such John Doe defendants which are discovered during the course of the present proceedings to have been engaged in infringing the plaintiff's intellectual property rights, its directors, associates, assigns in business, as the case may be, sister concerns or any other person claiming through them, are restrained from using the plaintiff's trademark as described in paragraph 17 of the present application, and/or any deceptive variants thereof, which are identical and/or similar to the plaintiff's trademarks, in any manner, CS(COMM) 520/2025 Page 5 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 including but not limited to links/locations on any website, social media handles/accounts, mobile applications, and/or any other online location/URL/mobile application page as well as any physical copies of the same.
32. Further, the defendant no. 1 or any other such John Doe defendants which are discovered during the course of the present proceedings to have been engaged in infringing the plaintiff's intellectual property rights, its directors, associates, assigns in business, as the case may be, sister concerns or any other person claiming through them, are restrained from using the plaintiff's trademarks as described in paragraph 19 of the present application, and/or any deceptive variants thereof, which are identical and / or similar to the plaintiff's trademarks, in any manner, including but not limited to links/locations on any website, social media handles/accounts, mobile applications, and/or any other online location/URL/mobile application page as well as any physical copies of the same.
33. The defendants no. 2 and 3 are directed to issue the necessary notification/direction to all telecom and internet service providers to permanently block access to the websites/URLs as given in Annexure - I of the present order.
34. Plaintiff is also given liberty to implead any other domain/website/URL, if discovered, by filing an application under Order I Rule 10 of the CPC, based on which the Joint Registrar may extend the order passed today, in respect of the new website(s), so discovered.
35. None appears on behalf of the defendants no. 2 and 3 despite advance service.
36. Issue notice.
CS(COMM) 520/2025 Page 6 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
37. Since defendant no.1 is John Doe, whose particulars are not available, let notice be issued only to the defendants no. 2 and 3, through all permissible modes.
38. Replies be filed within four (4) weeks.
39. Rejoinders thereto, if any, be filed within two (2) weeks thereafter.
40. Compliance of Order XXXIX Rule 3 CPC shall be done within a period of five (5) days from today. The affidavit in terms of Order XXXIX Rule 3 of CPC shall be filed by the plaintiff within one (1) week thereafter.
41. List before the Joint Registrar on 12th August, 2025 for completion of service and pleadings.
42. List before the Court on 27th October, 2025.
AMIT BANSAL, J MAY 27, 2025 Rzu CS(COMM) 520/2025 Page 7 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 Annexure - I Sr. Infringing Link / Impugned Website / Nature of Infringement No. Rogue websites
1. https://m.indiacustomercare.com/junglee- Impugned website redirects to a rummy-customer-care-no#gsc.tab=0 web page unauthorizedly displaying a fake customer care number purportedly associated with the Plaintiff's Marks, thereby misrepresenting affiliation with the Plaintiff.
2. https://www.appbrain.com/app/junglee-teen- Redirects users to an patti-game-online/com.jungleegames.teenpatti unauthorized third-party website for download of an application identical to the Plaintiff's.
3. https://www.desidime.com/stores/junglee- Website disseminating false and rummy?coupon_id=502683 misleading information regarding the services offered under the Plaintiff's Marks, thereby causing confusion among the general public.
4. https://dribbble.com/search/%5Bteenpatti- Redirects to a fake website that is legend.com%5Djunglee-teen-patti-3d98718 deceptively similar in appearance and branding to the Plaintiff's website.
5. https://www.bluestacks.com/apps/card/junglee Redirects users to an
-rummy-cash-game-online-on-pc.html unauthorized third-party website which is deceptively similar in CS(COMM) 520/2025 Page 8 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 appearance and branding to the Plaintiff's website for download of an application identical to the Plaintiff's.
6. https://apkmodget.com/games/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
7. https://junglee-poker-play-poker- Uses the Plaintiff' trade mark in game.en.softonic.com/iphone the domain name and website and redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
8. https://dribbble.com/search/[rummymeet.club] Redirects users to a fake website junglee%20rummy%20apk%20download- which uses the Plaintiff's Marks teen%20patti%20gold175 to create a false association with the Plaintiff.
9. https://www.orioninfosolutions.com/blog/jungle Redirects users to a fake website e-rummy-app-development-cost-advanced- which uses the Plaintiff's Marks features to create a false association with the Plaintiff.
10. https://www.bluestacks.com/apps/card/junglee- Redirects users to an rummy-cash-game-online-on-pc.html unauthorized third-party website which is deceptively similar in appearance and branding to the Plaintiff's website for download CS(COMM) 520/2025 Page 9 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 of an application identical to the Plaintiff's.
11. https://apkmodget.com/games/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
12. https://junglee-poker-play-poker- Redirects users to an game.en.softonic.com/iphone unauthorized third-party website for download of an application identical to the Plaintiff's.
13. https://dribbble.com/search/[rummymeet.club]j Redirects users to a fake website unglee%20rummy%20apk%20download- which uses the Plaintiff's Marks teen%20patti%20gold175 to create a false association with the Plaintiff.
14. https://in.pinterest.com/pin/9999399235042110 Redirects to a web page 08/ unauthorizedly displaying a fake customer care number purportedly associated with the Plaintiff's Marks, thereby misrepresenting affiliation with the Plaintiff.
15. https://in.pinterest.com/pin/9999399235042108 Redirects to a web page 36/ unauthorizedly displaying a fake customer care number purportedly associated with the Plaintiff's Marks, thereby misrepresenting affiliation with CS(COMM) 520/2025 Page 10 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 the Plaintiff.
16. https://allreferralapp.com/junglee-ludo-refer- Redirects users to an and-earn/ unauthorized third-party website for download of an application identical to the Plaintiff's.
17. https://film.bihar.gov.in/online/2025-03- Redirects users to a fake website junglee-games-wikipedia-8225t49.pdf which uses the Plaintiff's Marks to create a false association with the Plaintiff.
18. Junglee Poker Play Poker Game ﻟﻨﻈﺎمiPhone - Redirects users to an ﺗﻨﺰﯾﻞ- Softonic unauthorized third-party website for download of an application identical to the Plaintiff's.
19. https://yy6bet.games/?bnp=3vwoe Redirects users to a fake website which misrepresents an association with the Plaintiff by mimicking the overall look, feel or branding of the Plaintiff's Marks.
20. https://junglee.en.softonic.com/android/downlo The domain name incorporates ad the Plaintiff's registered trade mark in toto, without authorisation and the website redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
CS(COMM) 520/2025 Page 11 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
21. https://www.gomitra.ahd.kerala.gov.in/ludo- The impugned URL contains the junglee-rummy-50-v-8-99-143958t47.aspx Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
22. https://revenue.kerala.gov.in/rummy-junglee- The impugned URL contains the rummy-cash-v-6-38-30642t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
23. https://igicmlko.co.in/sicbo-junglee-rummy- The impugned URL contains the wallet-apk-18740t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
24. https://www.telangana.gov.in/yono-junglee- The impugned URL contains the games-v-7-5-78916t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
25. https://tgcost.telangana.gov.in/craps-junglee- The impugned URL contains the games-apps-v-0-1-3-73706t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
26. https://dif.mp.gov.in/online-junglee-rummy- The impugned URL contains the news-73658t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
27. https://dashboard.kerala.gov.in/matkas-junglee- The impugned URL contains the rummy-play-v-73682t47.shtml Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 12 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
28. https://www.gomitra.ahd.kerala.gov.in/ludo- The impugned URL contains the junglee-rummy-50-v-8-99-143958t47.aspx Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
29. https://revenue.kerala.gov.in/rummy-junglee- The impugned URL contains the rummy-cash-v-6-38-30642t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
30. https://igicmlko.co.in/sicbo-junglee-rummy- The impugned URL contains the wallet-apk-18740t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
31. https://www.telangana.gov.in/yono-junglee- The impugned URL contains the games-v-7-5-78916t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
32. https://tgcost.telangana.gov.in/craps-junglee- The impugned URL contains the games-apps-v-0-1-3-73706t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
33. https://dif.mp.gov.in/online-junglee-rummy- The impugned URL contains the news-73658t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
34. https://dashboard.kerala.gov.in/matkas-junglee- The impugned URL contains the rummy-play-v-73682t47.shtml Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 13 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
35. https://scert.kerala.gov.in/matkas-2025-02- The impugned URL contains the junglee-teen-patti-v-61891t47.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
36. https://www.gomitra.ahd.kerala.gov.in/craps- The impugned URL contains the 2025-02-junglee-games-careers-v- Plaintiff's Marks, creating a false 63767t48.shtml impression of origin or association with the Plaintiff.
37. https://softsgame.com/junglee-rummy-free- The impugned URL contains the download-for-mobile/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
38. https://www.sbtet.telangana.gov.in/yono2025/ju The impugned URL contains the nglee-ludo-download-64041t48/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
39. https://casinofox.in/junglee-rummy/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
40. https://textiles.odisha.gov.in/matkas2025/jungle The impugned URL contains the e-rummy-frauds-18868t48/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
41. http://uitalwar.rajasthan.gov.in/online/2025-03- The impugned URL contains the CS(COMM) 520/2025 Page 14 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 junglee-rummy-frauds-18868t48.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
42. https://teluguakademi.telangana.gov.in/matkas/j The impugned URL contains the unglee-rummy-frauds-18868t48.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
43. https://eanumathi.kerala.gov.in/online-rummy- The impugned URL contains the com-app-for-android-download-v- Plaintiff's Marks, creating a false 101813t51.html impression of origin or association with the Plaintiff.
44. https://erp.nirdpr.in/matkas/2025-02-howzat- The impugned URL contains the customer-care-number-44765t50.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
45. https://lokshikayat.bihar.gov.in/yono/howzat- The impugned URL contains the withdrawal-problem-101472t49.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
46. https://vuao.nic.in/matkas-junglee-games- The impugned URL contains the office-v-1-3-7749t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
47. https://vuao.nic.in/online-junglee-games- The impugned URL contains the gurgaon-7746t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
CS(COMM) 520/2025 Page 15 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
48. https://erecruitment.andaman.gov.in/online- The impugned URL contains the junglee-games-in-pvt-ltd-apk-72223t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
49. https://vuao.nic.in/sicbo-2025-03-Junglee-Teen- The impugned URL contains the Patti-v-9-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
50. https://soochika.ikm.gov.in/sicbo-Junglee-Teen- The impugned URL contains the Patti-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
51. https://www.sbtet.telangana.gov.in/sicbo-2025- The impugned URL contains the 03-howzat-withdrawal-problem-v-5-101472t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
52. https://vuao.nic.in/craps-howzat-fantasy- The impugned URL contains the cricket-app-4-v-0-1-291t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
53. https://soochika.ikm.gov.in/sicbo/howzat- The impugned URL contains the cricket-appeal-286t2.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
54. junglee games careers - Apps on Google Play - The impugned URL contains the V3.53 Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 16 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
55. junglee rummy ad heroine Android IOS V- 2.76 The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
56. https://vsk.megeducation.gov.in/yono/junglee- The impugned URL contains the games-careers-63767t48.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
57. https://ceo.bihar.gov.in/online-junglee-rummy- The impugned URL contains the hack-kaise-kare-download-free-apk-135444t51 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
58. https://junglee-rummy.in/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
59. https://vsk.megeducation.gov.in/online-2025- The impugned URL contains the 03-howzat-poker-v-4-56305t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
60. https://bstdc.bihar.gov.in/yono-2025-02- The impugned URL contains the howzat-newcastle-v-7-36325t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
61. https://cibf.meglabour.gov.in/yono-howzat-v-8- The impugned URL contains the 1087t46.html Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 17 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
62. https://audit.lsgkerala.gov.in/craps-howzat- The impugned URL contains the fantasy-point-system-v-5-8-294t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
63. https://soochika.ikm.gov.in/sicbo2025/howzat- The impugned URL contains the fantasy-289t2/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
64. https://eswasthya.odisha.gov.in/online-junglee- The impugned URL contains the ludo-download-64041t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
65. https://sprstaging.samagra.gov.in/uono-junglee- The impugned URL contains the ludo-download-v-8-64041t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
66. https://megspcb.gov.in/yono/junglee-rummy- The impugned URL contains the tds-45897t47.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
67. https://keralarail.com/matkas-2025-02-what-is- The impugned URL contains the junglee-rummy-v-54456t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
68. https://junglee-games- The impugned URL contains the CS(COMM) 520/2025 Page 18 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 teenpatti.en.aptoide.com/versions Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
69. https://sambalpur.odisha.gov.in/android- The impugned URL contains the junglee-poker-contact-number-v-650- Plaintiff's Marks, creating a false 116604t50.html impression of origin or association with the Plaintiff.
70. https://gad.mp.gov.in/poker-junglee-games-in- The impugned URL contains the pvt-ltd.-v-0-0-6-146424t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
71. https://pmkusum.jharkhand.gov.in/teenpatty- The impugned URL contains the howzat-fantasy-cricket-app-v-1-5-1- Plaintiff's Marks, creating a false 39298t50.html impression of origin or association with the Plaintiff.
72. https://tnau.auams.in/ludo-junglee-poker- The impugned URL contains the contact-number-v-250-116604t50.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
73. https://junglee-games- The impugned URL contains the teenpatti.de.aptoide.com/app Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
74. https://vimarsh.mp.gov.in/game-junglee-games- The impugned URL contains the career-v-4-06- Plaintiff's Marks, creating a false 102608t48/whoswho/nid/b1gxTE96N1NXUlpl impression of origin or UGhsM0xURmhKQT09 association with the Plaintiff.
CS(COMM) 520/2025 Page 19 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
75. https://rummy-junglee- The impugned URL contains the games.en.aptoide.com/app Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
76. https://jungleerummy-games.com/junglee- The impugned URL contains the rummy-news/1094.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
77. https://apkpure.net/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti/download/1.02. Plaintiff's Marks, creating a false 5 impression of origin or association with the Plaintiff.
78. https://apkpure.com/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti/versions Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
79. https://bskynabinuatapi.odisha.gov.in/poker- The impugned URL contains the junglee-rummy-game-online-play-v-4-8-7- Plaintiff's Marks, creating a false 46391t51.html impression of origin or association with the Plaintiff.
80. https://gorakhpurnagarnigam.up.gov.in/ludo- The impugned URL contains the junglee-rummy-ceo-v-5-1-0-15723t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
81. https://junglee-rummy-online-win-rewards- The impugned URL contains the now.angud.com/ Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 20 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
82. https://rcms.mp.gov.in/ludo-junglee-rummy- The impugned URL contains the complaint-email-id-v-622-30658t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
83. https://appadvice.com/app/jungleepoker-play- The impugned URL contains the poker-game/1659043702#google_vignette Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
84. https://apkpure.net/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti/download/1.02. Plaintiff's Marks, creating a false 6 impression of origin or association with the Plaintiff.
85. https://apkpure.net/poker-india-online-poker- The impugned URL contains the game/com.jungleegames.poker.ps/download/8.4 Plaintiff's Marks, creating a false 2.0 impression of origin or association with the Plaintiff.
86. https://tjbbilling.tripura.gov.in/yono/junglee- The impugned URL contains the rummy-25-rs-free-apk-72165t49.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
87. https://mail.mirza.co.in/game2025-01- The impugned URL contains the 04/howzat.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
88. https://apkpure.com/ur/teen-patti-jungle-3-patti- The impugned URL contains the rummy- Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 21 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 poker/com.teenpattionline.indianteenpatti/amp impression of origin or association with the Plaintiff.
89. https://www.cashaly.com/store/junglee-rummy- The impugned URL contains the coupons Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
90. https://apkpure.net/junglee/com.Junglee The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
91. https://referralcodeapp.com/junglee-rummy- The impugned URL contains the apk-download-get-51-new-junglee-rummy-app Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
92. https://apkpure.net/in/junglee-ludo-online- The impugned URL contains the board-game/com.junglee.ludo.onlinegame Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
93. https://apkpure.com/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti/download Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
94. https://apkpure.com/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti/download Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
95. https://apptopia.com/google- The impugned URL contains the CS(COMM) 520/2025 Page 22 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 play/app/com.teenpattionline.indianteenpatti/ab Plaintiff's Marks, creating a false out impression of origin or association with the Plaintiff.
96. https://steprimo.com/android/en/app/com.jungle The impugned URL contains the e.ludo.onlinegame/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
97. https://apkpure.com/in/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
98. https://apkpure.net/junglee- The impugned URL contains the game/com.JungleeGame220 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
99. https://apkgk.com/com.Junglee The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
100. https://junglee- The impugned URL contains the rummy.latestmodapks.com/#google_vignette Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
101. https://apkpure.net/poker-india-online-poker- The impugned URL contains the game/com.jungleegames.poker.ps Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
CS(COMM) 520/2025 Page 23 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
102. https://www.apkmonk.com/app/com.jungleega The impugned URL contains the mes.teenpatti/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
103. https://apkpure.com/poker-india-online-poker- The impugned URL contains the game/com.jungleegames.poker.ps/versions Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
104. https://apkpure.com/nl/junglee-ludo-online- The impugned URL contains the board- Plaintiff's Marks, creating a false game/com.junglee.ludo.onlinegame/download impression of origin or association with the Plaintiff.
105. https://apkpure.com/teen-patti- The impugned URL contains the junglee/teen.pattijungleecopycopy Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
106. https://apkfab.com/junglee-teen-patti- The impugned URL contains the 3d/com.jungleegames.teenpatti Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
107. https://diary.mp.gov.in/craps-junglee-games- The impugned URL contains the india-pvt-ltd-v-1-7-6-29240t50.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
108. https://tgcost.telangana.gov.in/craps-junglee- The impugned URL contains the games-apps-v-0-1-3-73706t47 Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 24 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
109. https://dashboard.kerala.gov.in/matkas-junglee- The impugned URL contains the rummy-play-v-73682t47.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
110. https://www.orioninfosolutions.com/blog/jungle The impugned URL contains the e-rummy-app-development-cost-advanced- Plaintiff's Marks, creating a false features impression of origin or association with the Plaintiff.
111. https://dashboard.kerala.gov.in/uono-2025-01- The impugned URL contains the junglee-rummy-news-v-73658t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
112. https://eforms.assam.gov.in/ios-2024-09-14- The impugned URL contains the youtube-junglee-rummy/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
113. https://www.sive.telangana.gov.in/uono/2025- The impugned URL contains the 01-howzat-cricket-game-online-150008t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
114. https://scert.kerala.gov.in/matkas-2025-02- The impugned URL contains the junglee-poker-owner-v-110392t47.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
115. https://scert.kerala.gov.in/matkas-2025-02- The impugned URL contains the junglee-teen-patti-v-61891t47.shtml Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 25 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
116. https://www.gomitra.ahd.kerala.gov.in/craps- The impugned URL contains the 2025-02-junglee-games-careers-v- Plaintiff's Marks, creating a false 63767t48.shtml impression of origin or association with the Plaintiff.
117. https://dhs.andaman.gov.in/yono-junglee- The impugned URL contains the games-download-73950t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
118. https://erp.nirdpr.in/online-junglee-games- The impugned URL contains the download-apk-73950t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
119. https://www.sbtet.telangana.gov.in/online- The impugned URL contains the junglee-games-download-v-9-7-4- Plaintiff's Marks, creating a false 73950t48.html impression of origin or association with the Plaintiff.
120. https://jaankari.bihar.gov.in/matkas/junglee- The impugned URL contains the games-app-apk-45911t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
121. https://erp.nirdpr.in/yono-junglee-games- The impugned URL contains the download-v-4-4-73950t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
122. https://bwds.bihar.gov.in/sicbo-junglee-poker- The impugned URL contains the CS(COMM) 520/2025 Page 26 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 apk-78915t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
123. https://erp.nirdpr.in/sicbo/2025-02-junglee- The impugned URL contains the ludo-download-64041t48.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
124. https://www.sbtet.telangana.gov.in/yono2025/ju The impugned URL contains the nglee-ludo-download-64041t48/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
125. https://xln.bihar.gov.in/craps/2025-02-junglee- The impugned URL contains the ludo-download-64041t48.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
126. https://lmams.kerala.gov.in/sicbo-2025-02- The impugned URL contains the junglee-ludo-download-v-64041t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
127. https://www.google.com/url?q=https://citizen.a The impugned URL contains the ndaman.gov.in/sicbo-junglee-rummy-ludo-goti- Plaintiff's Marks, creating a false apk- impression of origin or 8795t49&sa=D&source=editors&ust=1747682 association with the Plaintiff. 029216920&usg=AOvVaw1s_bBF0SYVS18JL _fz1CoJ
128. https://erp.nirdpr.in/matkas/howzat-apk- The impugned URL contains the download-apk-122022t47/ Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 27 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
129. https://erp.nirdpr.in/matkas/2025-02-howzat- The impugned URL contains the apk-download-122022t47.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
130. https://epar.bihar.gov.in/sicbo-howzat-fantasy- The impugned URL contains the cricket-app-v-8-150002t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
131. https://osdes.sbtet.telangana.gov.in/online- The impugned URL contains the 2025-02-junglee-games-careers-v-3-63767t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
132. https://andaman.gov.in/sicbo/junglee-games- The impugned URL contains the company-apk-63770t48/error.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
133. https://eanumathi.kerala.gov.in/yono-2025-02- The impugned URL contains the junglee-rummy-business-model-v- Plaintiff's Marks, creating a false 107995t50.html impression of origin or association with the Plaintiff.
134. https://eanumathi.kerala.gov.in/matkas-2025- The impugned URL contains the 01-junglee-poker-withdrawal-limit-v- Plaintiff's Marks, creating a false 54771t51.html impression of origin or association with the Plaintiff.
135. https://megspb.gov.in/uono-2025-02-howzat- The impugned URL contains the CS(COMM) 520/2025 Page 28 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 download-v-0-108408t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
136. https://pbhe.punjab.gov.in/craps-2025-03- The impugned URL contains the junglee-games-acquisition-v-6-119814t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
137. https://pbhe.punjab.gov.in/sicbo-junglee-games- The impugned URL contains the india-pvt-ltd-v-2-3-29240t50 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
138. https://www.google.com/url?q=https://punjabto The impugned URL contains the urism.punjab.gov.in/yono-junglee-rummy- Plaintiff's Marks, creating a false news-v-0-3-5- impression of origin or 73658t47.html&sa=D&source=editors&ust=17 association with the Plaintiff. 47682256607994&usg=AOvVaw1cfWzypS2n Wyy3gD4wezFF
139. https://borexam.bihar.gov.in/craps/2025-03- The impugned URL contains the junglee-games-acquisition-119814t49.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
140. https://film.bihar.gov.in/online/2025-03- The impugned URL contains the junglee-games-wikipedia-8225t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
141. https://erp.nirdpr.in/yono-junglee-poker- The impugned URL contains the desktop-v-5-5-5-63899t48.html Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 29 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
142. junglee poker download apk | Your Voice The impugned URL contains the Equals ₹900 . Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
143. https://bswa.bihar.gov.in/yono-junglee-poker- The impugned URL contains the download-apk-v-4-142382t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
144. https://payment.andaman.gov.in/craps/junglee- The impugned URL contains the poker-desktop-app-119994t49.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
145. https://erp.nirdpr.in/online/junglee-rummy- The impugned URL contains the ludo-download-30704t50/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
146. https://eanumathi.kerala.gov.in/yono-2025-02- The impugned URL contains the junglee-rummy-mobile-app-v-63719t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
147. https://erp.nirdpr.in/matkas/2025-02-howzat- The impugned URL contains the customer-care-number-44765t50.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
148. https://tasklms.telangana.gov.in/online-howzat- The impugned URL contains the CS(COMM) 520/2025 Page 30 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 customer-care-number-v-3-44765t50 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
149. https://soochika.ikm.gov.in/uono-howzat- The impugned URL contains the cricket-app-v-4-1-7-284t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
150. https://soochika.ikm.gov.in/uono-howzat-app- The impugned URL contains the download-v-6-4-283t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
151. https://ruralswmhub.andaman.gov.in/craps- The impugned URL contains the 2025-03-online-junglee-rummy-v-2- Plaintiff's Marks, creating a false 11400t48.html impression of origin or association with the Plaintiff.
152. https://udyamiadmin.bihar.gov.in/online/junglee The impugned URL contains the
-rummy-refer-and-earn-108642t50.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
153. https://erp.nirdpr.in/matkas/junglee-rummy- The impugned URL contains the ludo-chakka-apk-120132t49/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
154. https://lmams.kerala.gov.in/online-2025-02- The impugned URL contains the junglee-rummy-online-kaise-khele-v-89195t51 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
CS(COMM) 520/2025 Page 31 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
155. https://excise.punjab.gov.in/craps/junglee- The impugned URL contains the rummy-video-110297t47.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
156. https://soochika.ikm.gov.in/matkas-Junglee- The impugned URL contains the Teen-Patti-v-2-5-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
157. https://lokshikayat.bihar.gov.in/yono/howzat- The impugned URL contains the withdrawal-problem-101472t49.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
158. https://iwmp.telangana.gov.in/yono/2025-03- The impugned URL contains the junglee-games-in-pvt-ltd-72223t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
159. https://borexam.bihar.gov.in/online-junglee- The impugned URL contains the games-in-pvt-ltd-v-7-4-8-72223t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
160. https://vuao.nic.in/matkas-junglee-games- The impugned URL contains the office-v-1-3-7749t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
161. https://vuao.nic.in/online-junglee-games- The impugned URL contains the gurgaon-7746t2.html Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 32 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
162. https://erecruitment.andaman.gov.in/online- The impugned URL contains the junglee-games-in-pvt-ltd-apk-72223t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
163. https://charity.maharashtra.gov.in/sicbo/junglee- URL contains the Plaintiff's games-india-pvt-ltd-29240t50/ Marks but redirects to an unauthorised third-party app
164. https://vuao.nic.in/sicbo-2025-03-Junglee-Teen- The impugned URL contains the Patti-v-9-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
165. https://vuao.nic.in/uono-Junglee-Teen-Patti-v-2- The impugned URL contains the 2-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
166. https://soochika.ikm.gov.in/sicbo-Junglee-Teen- The impugned URL contains the Patti-7889t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
167. https://rsms.nic.in/uono/2025-03-Junglee-Teen- The impugned URL contains the Patti-7889t2.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
168. https://www.sbtet.telangana.gov.in/sicbo-2025- The impugned URL contains the 03-howzat-withdrawal-problem-v-5-101472t49 Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 33 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
169. https://vuao.nic.in/yono/howzat-app-apk- The impugned URL contains the 282t2.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
170. https://pspclgst.pstcl.org/craps-howzat-fantasy- The impugned URL contains the cricket-app-apk-150002t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
171. https://ecabinet.meghalaya.gov.in/sicbo- The impugned URL contains the howzat-withdrawal-problem-v-7-7-7- Plaintiff's Marks, creating a false 101472t49 impression of origin or association with the Plaintiff.
172. https://vuao.nic.in/craps-howzat-fantasy- The impugned URL contains the cricket-app-4-v-0-1-291t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
173. https://rsms.nic.in/sicbo-howzat-app-v-3-3-0- The impugned URL contains the 282t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
174. https://rsms.nic.in/yono-2025-03-howzat- The impugned URL contains the fantasy-cricket-app-v-9-290t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
175. https://pasf.meglaw.gov.in/online-2025-02- The impugned URL contains the howzat-cricket-v-5-97448t46 Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 34 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
176. https://soochika.ikm.gov.in/sicbo/howzat- The impugned URL contains the cricket-appeal-286t2.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
177. https://druglicense.andaman.gov.in/craps/howza The impugned URL contains the t-fantasy-cricket-app-4-97717t50.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
178. junglee games careers - Apps on Google Play - The impugned URL contains the V3.53 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
179. https://rera.rajasthan.gov.in/matkas/junglee- The impugned URL contains the rummy-ad-heroine-73269t49.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
180. https://kisan.mp.gov.in/sicbo-2025-03-how-to- The impugned URL contains the hack-junglee-rummy-game-v-8-71752t51.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
181. https://vimarsh.mp.gov.in/sicbo/how-to-hack- The impugned URL contains the junglee-rummy-game-apk-71752t51.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
182. https://tribal.mp.gov.in/craps-how-to-hack- The impugned URL contains the CS(COMM) 520/2025 Page 35 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 junglee-rummy-v-1-103049t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
183. https://aasara.telangana.gov.in/matkas/2025-03- The impugned URL contains the junglee-rummy-mod-apk-71253t48.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
184. https://ceo.bihar.gov.in/online-junglee-rummy- The impugned URL contains the hack-kaise-kare-download-free-apk-135444t51 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
185. https://junglee-rummy.in/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
186. https://yip.rajasthan.gov.in/matkas/2025-03- The impugned URL contains the howzat-fantasy-cricket-app-150002t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
187. https://dashboard.kerala.gov.in/online-2025-02- The impugned URL contains the howzat-app-v-33002t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
188. https://pasf.meglaw.gov.in/online-howzat-v-4- The impugned URL contains the 4-4-1087t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
CS(COMM) 520/2025 Page 36 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
189. https://vsk.megeducation.gov.in/online-2025- The impugned URL contains the 03-howzat-poker-v-4-56305t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
190. https://emutation.bihar.gov.in/yono2025/howzat The impugned URL contains the
-apk-download-122022t47/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
191. https://epension.megonline.nic.in/sicbo-howzat- The impugned URL contains the 1087t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
192. https://gad.meghalaya.gov.in/yono-2025-02- The impugned URL contains the howzat-poker-v-0-56305t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
193. https://scert.kerala.gov.in/yono-2025-02- The impugned URL contains the howzat-fantasy-cricket-app-4-v-97717t50 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
194. https://bstdc.bihar.gov.in/yono-2025-02- The impugned URL contains the howzat-newcastle-v-7-36325t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
195. https://gad.meghalaya.gov.in/matkas-howzat- The impugned URL contains the cricket-appeal-286t2 Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 37 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
196. https://vsk.megeducation.gov.in/online-howzat- The impugned URL contains the apk-apk-33005t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
197. https://cibf.meglabour.gov.in/yono-howzat-v-8- The impugned URL contains the 1087t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
198. https://grasuat.megonline.nic.in/matkas-howzat- The impugned URL contains the v-4-4-4-1087t46.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
199. https://audit.lsgkerala.gov.in/craps-howzat- The impugned URL contains the fantasy-point-system-v-5-8-294t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
200. https://healthrecruitment.tripura.gov.in/uono/ho The impugned URL contains the wzat-apk-apk-33005t46.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
201. https://pasf.meglaw.gov.in/uono/2025-02- The impugned URL contains the poker-india-howzat-91812t47.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
202. https://soochika.ikm.gov.in/sicbo2025/howzat- The impugned URL contains the fantasy-289t2/ Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 38 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
203. https://wbserf.wb.gov.in/matkas-junglee- The impugned URL contains the rummy-ludo-online-v-8-8-9-120136t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
204. https://textiles.odisha.gov.in/online/2025-03- The impugned URL contains the junglee-rummy-pe-ludo-73000t48.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
205. https://mlead.megeducation.gov.in/online- The impugned URL contains the junglee-ludo-withdrawal-v-6-6-6-8224t49.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
206. https://police.bihar.gov.in/craps-junglee-ludo- The impugned URL contains the download-apk-64041t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
207. https://iwmp.telangana.gov.in/craps/2025-03- The impugned URL contains the junglee-ludo-withdrawal-8224t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
208. https://eswasthya.odisha.gov.in/online-junglee- The impugned URL contains the ludo-download-64041t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
209. https://scert.kerala.gov.in/yono-junglee-ludo- The impugned URL contains the CS(COMM) 520/2025 Page 39 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 withdrawal-v-8224t49 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
210. https://sprstaging.samagra.gov.in/uono-junglee- The impugned URL contains the ludo-download-v-8-64041t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
211. https://www.biharfoundation.bihar.gov.in/uono/ The impugned URL contains the 2025-03-junglee-ludo-withdrawal- Plaintiff's Marks, creating a false 8224t49.shtml impression of origin or association with the Plaintiff.
212. https://gad.meghalaya.gov.in/yono-junglee- The impugned URL contains the rummy-ludo-chakka-v-7-7-7-7851t2 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
213. https://ashasoft.rajasthan.gov.in/sicbo/junglee- The impugned URL contains the ludo-withdrawal-8224t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
214. https://tripurasundari.tripura.gov.in/sicbo/jungle The impugned URL contains the e-rummy-ludo-online-120136t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
215. https://ashasoft.rajasthan.gov.in/craps/2025-03- The impugned URL contains the junglee-ludo-download-64041t48.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
CS(COMM) 520/2025 Page 40 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
216. https://gad.meghalaya.gov.in/yono-2025-03- The impugned URL contains the junglee-rummy-per-ludo-v-9-7869t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
217. https://megspcb.gov.in/yono/junglee-rummy- The impugned URL contains the tds-45897t47.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
218. https://biharbhumi.bihar.gov.in/craps/2025-02- The impugned URL contains the junglee-games-india-pvt-ltd-29240t50.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
219. http://hpagrisnet.gov.in/online/junglee-rummy- The impugned URL contains the andar-bahar-apk-120152t49.pdf Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
220. https://megepayment.gov.in/matkas-junglee- The impugned URL contains the rummy-tds-v-3-45897t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
221. https://www.megtims.gov.in/uono-junglee- The impugned URL contains the rummy-tds-v-0-45897t47.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
222. https://bhubaneswarcuttackpolice.gov.in/matkas The impugned URL contains the 2025/rummy-junglee-online-17805t48/ Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 41 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
223. https://megspcb.gov.in/matkas/junglee-rummy- The impugned URL contains the tds-45897t47/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
224. https://vigilance.kerala.gov.in/craps-2025-03- The impugned URL contains the junglee-games-v-78916t46 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
225. https://vigilance.kerala.gov.in/online-2025-03- The impugned URL contains the junglee-rummy-details-v-71469t48.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
226. https://keralarail.com/matkas-2025-02-what-is- The impugned URL contains the junglee-rummy-v-54456t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
227. https://document.kerala.gov.in/craps-2025-03- The impugned URL contains the is-junglee-rummy-legit-v- Plaintiff's Marks, creating a false 79958t48.html?prophazecheck=1 impression of origin or association with the Plaintiff.
228. https://emutation.bihar.gov.in/sicbo-is-junglee- The impugned URL contains the rummy-legit-v-1-0-79958t48 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
229. https://rera.rajasthan.gov.in/uono/is-junglee- The impugned URL contains the rummy-legit-79958t48.htm Plaintiff's Marks, creating a false CS(COMM) 520/2025 Page 42 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 impression of origin or association with the Plaintiff.
230. https://www.66lotterysu7t.com/#/ Redirects to a third-party application platform falsely suggesting affiliation with the Plaintiff's services
231. https://wms.rajasthan.gov.in/online/2025-03- The impugned URL contains the junglee-rummy-withdrawal-process- Plaintiff's Marks, creating a false 90287t51.pdf impression of origin or association with the Plaintiff.
232. https://www.facebook.com/profile.php?id=6155 Unauthorised social media page 4183333579 impersonating the Plaintiff and bearing identical or deceptively similar marks.
233. https://x.com/JungleeRummy1 Unauthorised social media page impersonating the Plaintiff and bearing identical or deceptively similar marks.
234. https://x.com/Junglee3patti Unauthorised social media page impersonating the Plaintiff and bearing identical or deceptively similar marks.
235. https://apkgk.com/com.jungleegames.eatme.io The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
236. https://download.happymod.com/carrom-stars- The impugned URL contains the CS(COMM) 520/2025 Page 43 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 carrom-board-game- Plaintiff's Marks, creating a false mod/com.jungleegames.carromstars/downloadi impression of origin or ng.html association with the Plaintiff.
237. https://www.happymodapkunduh.com/eatme- The impugned URL contains the io-hungry-fish-fun-game-031-12- Plaintiff's Marks, creating a false mod/com.jungleegames.eatme.io/com.mod.eat impression of origin or me-io-hungry-fish-fun-game-mod-apk-3-8- association with the Plaintiff.
5.html
238. https://a2zapk.io/94740-eatme-io-hungry-fish- Redirects users to an fun-game-3-7-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
239. https://a2zapk.io/81502-eatme-io-hungry-fish- Redirects users to an fun-game-3-5-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
240. https://a2zapk.io/1187203-play-rummy-card- Redirects users to an game-online-4-3-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
241. https://a2zapk.io/817884-indian-rummy-card- Redirects users to an game-play-online-jungleerummy-1-0-29- unauthorized third-party website a2z.html for download of an application identical to the Plaintiff's.
242. https://a2zapk.io/31457-eatme-io-underwater- Redirects users to an fish-wars-3-0-10-a2z.html unauthorized third-party website for download of an application CS(COMM) 520/2025 Page 44 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 identical to the Plaintiff's.
243. https://happymod.com/carrom-stars-carrom- The impugned URL contains the board-game- Plaintiff's Marks, creating a false mod/com.jungleegames.carromstars/original.ht impression of origin or ml association with the Plaintiff.
244. https://www.apkturbo.com/games/play-3d- Redirects users to an carrom-board-game-online-carrom- unauthorized third-party website stars/com.jungleegames.carromstars/ for download of an application identical to the Plaintiff's.
245. https://download.juxia.com/games/46892 Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
246. https://apkresult.com/ru/howzat-apk-dl1 The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
247. https://apkgodown.com/howzat-mod-apk-7080- Redirects users to an no-ads/ unauthorized third-party website for download of an application identical to the Plaintiff's.
248. https://androidappsapk.co/detail-howzat-play- The impugned URL contains the fantasy-cricket-for-free/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
249. https://androidapks.com/teen-patti-gold/com- Redirects users to an teenpatti-hd-gold/old/ unauthorized third-party website CS(COMM) 520/2025 Page 45 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
250. https://www.apksum.com/app/junglee- The impugned URL contains the rummy/com.jungleegames.rummy Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
251. https://www.apkfiles.com/apk-600506/junglee- The impugned URL contains the rummy Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
252. https://apkshelf.suserie.com/junglee-rummy- Redirects users to an apk/ unauthorized third-party website for download of an application identical to the Plaintiff's.
253. https://baixarapk.gratis/en/android/840190103/j The impugned URL contains the unglee-teen-patti-3d Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
254. https://appstorespy.com/android-google- The impugned URL contains the play/com.jungleerummy.playcashgameonline- Plaintiff's Marks, creating a false trends-revenue-statistics-downloads-ratings impression of origin or association with the Plaintiff.
255. https://www.96xs.com/junglee-ludo.html The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
256. https://apkpot.net/apps/howzat-app-download/ Redirects users to an CS(COMM) 520/2025 Page 46 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 unauthorized third-party website for download of an application identical to the Plaintiff's.
257. https://apkbigs.com/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
258. https://www.apkapps.org/howzat-app-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
259. https://indianhotdeal.com/howzat-fantasy-apk- Redirects users to an app-download-for-android/ unauthorized third-party website for download of an application identical to the Plaintiff's.
260. https://englopedia.com/howzat-mod-apk/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
261. https://apkceo.com/en/howzat-apk The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
262. https://apk- Redirects users to an mod4free.blogspot.com/2023/02/howzat-apk- unauthorized third-party website mod-no-ads-v7150-neww-2023.html for download of an application identical to the Plaintiff's.
CS(COMM) 520/2025 Page 47 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
263. https://apkmodule.com/howzat-mod-apk- Redirects users to an unlocked-all/ unauthorized third-party website for download of an application identical to the Plaintiff's.
264. https://9appsappstore.com/android-games/com- Redirects users to an jungleegames-teenpatti/ unauthorized third-party website for download of an application identical to the Plaintiff's.
265. https://apkbigs.com/jungle-rummy-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
266. https://apkgamesai.com/Junglee-Ludo-Play- The impugned URL contains the Ludo-Online/com.junglee.ludo.onlinegame Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
267. https://apkshelf.futbolgratis.org/junglee- Redirects users to an rummy-apk/ unauthorized third-party website for download of an application identical to the Plaintiff's.
268. https://apksoul.net/play-rummy-card-game- Redirects users to an online/ unauthorized third-party website for download of an application identical to the Plaintiff's.
269. https://appvisor.ru/app/android/junglee-teen- Redirects users to an patti-3d-36256/ unauthorized third-party website for download of an application CS(COMM) 520/2025 Page 48 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 identical to the Plaintiff's.
270. https://in-yono.com/JUNGLEE-POKER/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
271. https://inmodapk.com/howzat-cricket-app- Redirects users to an fantasy-cricket-games-tips-mod-541601/ unauthorized third-party website for download of an application identical to the Plaintiff's.
272. https://rummy-patti.com/junglee-rummy-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
273. https://www.heaven32.com/download/downloa Redirects users to an ds/download-howzat-premium-apk-v7-16-0- unauthorized third-party website mod-no-ads/ for download of an application identical to the Plaintiff's.
274. https://www.iteenpattimaster.com/junglee- The impugned URL contains the rummy-apk/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
275. https://www.sureapk.com/junglee-teen-patti- The impugned URL contains the game-online/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
276. https://yonostore.com/JUNGLEE-POKER-5/ Redirects users to an unauthorized third-party website CS(COMM) 520/2025 Page 49 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
277. https://howz-fantasy- Redirects users to an score.en.uptodown.com/android unauthorized third-party website for download of an application identical to the Plaintiff's.
278. https://gamebaiapk.net/junglee-rummy-play- Redirects users to an indian-rummy-card-game-online/ unauthorized third-party website for download of an application identical to the Plaintiff's.
279. https://gamebaiapk.net/junglee-teen-patti/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
280. https://gamebaiapk.net/junglee-poker-game/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
281. https://gamebaiapk.net/junglee-teen-patti-3d/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
282. https://appstorespy.com/apps/play/Junglee/com. The impugned URL contains the Junglee Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
283. https://www.indiafantasy.com/games/card- The impugned URL contains the CS(COMM) 520/2025 Page 50 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 games/junglee-rummy-apk-download-login- Plaintiff's Marks, creating a false customer-care-number-kyc-update/ impression of origin or association with the Plaintiff.
284. https://www.gameloop.com/game/card/junglee- The impugned URL contains the rummy-on-pc Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
285. https://apkpure.com/junglee-game- The impugned URL contains the jungleerummy-indian-card-game- Plaintiff's Marks, creating a false tips/com.indianrummy.rummygame.gametips.ju impression of origin or nglirummy association with the Plaintiff.
286. https://www.amazon.com/Ehab-Al-Najjar- The impugned URL contains the Junglee-Rummy-Solitaire/dp/B0BP1Y3M28 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
287. https://a2zapk.io/108117-eatme-io-hungry-fish- Redirects users to an fun-game-3-7-2-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
288. https://a2zapk.io/81502-eatme-io-hungry-fish- Redirects users to an fun-game-3-5-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
289. https://a2zapk.io/31457-eatme-io-underwater- Redirects users to an fish-wars-3-0-10-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
CS(COMM) 520/2025 Page 51 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
290. https://download.cnet.com/eatme-io- Redirects users to an underwater-fish-wars/3000-2095_4- unauthorized third-party website 77476684.html for download of an application identical to the Plaintiff's.
291. https://download.cnet.com/eatme-io- Redirects users to an underwater-fish-wars/3000-2095_4- unauthorized third-party website 77476684.html?ex=WLS-2202.0 for download of an application identical to the Plaintiff's.
292. https://rus.happymod.com/eatme-io-hungry- Redirects users to an fish-fun-game-479-13- unauthorized third-party website mod/com.jungleegames.eatme.io/original-3.8.5- for download of an application
-3037.html identical to the Plaintiff's.
293. https://www.facebook.com/groups/9539921830 Unauthorised social media page 03441/?multi_permalinks=1074578107611514 impersonating the Plaintiff and &hoisted_section_header_type=recently_seen bearing identical or deceptively similar marks.
294. https://www.facebook.com/profile.php?id=1000 Unauthorised social media page 78102466640 impersonating the Plaintiff and bearing identical or deceptively similar marks.
295. https://www.facebook.com/jungalioram.junglee The impugned URL contains the rummy Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
296. https://www.facebook.com/shahbuddinmarami.j The impugned URL contains the ungleerummy Plaintiff's Marks, creating a false impression of origin or CS(COMM) 520/2025 Page 52 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 association with the Plaintiff.
297. https://www.facebook.com/profile.php?id=6156 Unauthorised social media page 8080733463 impersonating the Plaintiff and bearing identical or deceptively similar marks.
298. https://www.facebook.com/profile.php?id=1000 Unauthorised social media page 68639470296 impersonating the Plaintiff and bearing identical or deceptively similar marks.
299. https://www.facebook.com/profile.php?id=1000 Unauthorised social media page 88069962573 impersonating the Plaintiff and bearing identical or deceptively similar marks.
300. https://www.facebook.com/groups/1078819013 Unauthorised social media page 794188/?multi_permalinks=1119831766359579 impersonating the Plaintiff and &hoisted_section_header_type=recently_seen bearing identical or deceptively similar marks.
301. https://www.facebook.com/jungle.rummy The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
302. https://www.facebook.com/wkcv.jungleerummy The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
303. https://www.facebook.com/watch/?v=77370761 Unauthorised social media page 8186151 impersonating the Plaintiff and CS(COMM) 520/2025 Page 53 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 bearing identical or deceptively similar marks.
304. https://www.facebook.com/groups/1917970141 Unauthorised social media page 985741/?multi_permalinks=204793741898901 impersonating the Plaintiff and 2&hoisted_section_header_type=recently_seen bearing identical or deceptively similar marks.
305. https://www.facebook.com/watch/?v=75390851 Unauthorised social media page 9982147 impersonating the Plaintiff and bearing identical or deceptively similar marks.
306. https://www.facebook.com/photo/?fbid=122100 Unauthorised social media page 467402718058&__cft__%5B0%5D=AZX_5J impersonating the Plaintiff and WGfzy4GDk8XDtrRzrSr- bearing identical or deceptively 8wx65utunbzZt350X2S_XoRMAfp80lW7Ay_ similar marks. HMXu-
0aHpJ_l3sSRYy5kS1OW206pG8sO0AW99h45 dslZtCT_drt4Ml4fldVpQJmj7LO21l1DHCij64 n5Lp3g6_4hWLj2lqgHhJMp2OYk9w6ppJIdeF _2QGDtGHqMOm46hMwc3eE5LphHuie9PRv CPFiRC_4
307. https://www.facebook.com/photo/?fbid=122105 Unauthorised social media page 110874718058&__cft__%5B0%5D=AZWSJy impersonating the Plaintiff and OdoVc_50VOGaiCEBauNAMmph2Mdmnvhfr bearing identical or deceptively P3pllfxv7Q6hfhPrxp- similar marks.
Fnco_cJPaARySZAqRCA4BUfA24wGXfcOZ 6qEwm7f25yIKsl0gVbVce5FDQgpLvI7xUrT5 YWSBl_drEroVWNp2IRRlIZzCY6KEBUcyoP CS(COMM) 520/2025 Page 54 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 vldOS8ytpDWCO6apLbwpyRE0XFInib1c6lXq bXKB1txw3soCEHeNhYM
308. https://www.facebook.com/photo/?fbid=122105 Unauthorised social media page 361266718058&__cft__%5B0%5D=AZUk4M impersonating the Plaintiff and p5YEklJjIsoeWpQFesvnHgYPQEkO4HEpk3Q bearing identical or deceptively 0xmUS1fnr6c3ZssUVuQzk9E8xlyJtw72oqN94 similar marks. Dudw-
NkwGtMFO2YpZyvZC4YD3Xz15Wtn0s-
9pMcEQ5OeD2ccmwc-
6YcruXGb7gKzIpPUCP0VhmI8p9HEElQJyDz IMcdtcZxI-
i9hloB6Ms6VSNqs4YJboXXLYHTj9yhUVQ2 0D-Ungr
309. https://www.facebook.com/photo/?fbid=122105 Unauthorised social media page 361434718058&__cft__%5B0%5D=AZWVw impersonating the Plaintiff and WMiLLtH4bt_0u1qQ7IvGCwOKR19N5SFQd bearing identical or deceptively ZAVTTXtETwchYM2ejjRsB0AimuwpxvoUNF similar marks. BXqrulUKakdCdGVxG9AGNiGNrdvRbOQoZ 0ZfC1yzvLCZkEicBN9RZKxp8YqnTNLIeyG Zp1W-
dbkvMVrGk7cQBcfqXXEnAqgYcMfczVwM Hct25MS5om2mtfptZvg_n-
MIxJTPmTCRT97lU2fB
310. https://www.facebook.com/photo/?fbid=122106 Unauthorised social media page 089372718058&__cft__%5B0%5D=AZX1L0o impersonating the Plaintiff and iz5GR01waxkOcKxzi3ZwpOHqoIarkj2C7P2q2 bearing identical or deceptively SyHj1E5_rHBFAHtSsIyo5aQM6dXCtGMhhsk similar marks.
CS(COMM) 520/2025 Page 55 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 TXcLoykC0- jDJJ47MRW7OlJhZfp0zTDk_dGAmMZTDKt pjdBYukEKsb16Yn1kBjH2Oa06v_OUx8VojY WQU4UMbJEDRN79VAIJodsphPJPVHXxYk qHM4kymG9lvPk3UQHmgpn__7JVL
311. howzatfoundation.com The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
312. jungleerummy.top The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
313. jungleegame.xyz Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
314. jungleecarrom.online The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
315. jungleegames.co Redirects users to a fake website which misrepresents an association with the Plaintiff by mimicking the overall look, feel or branding of the Plaintiff's Marks.
CS(COMM) 520/2025 Page 56 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
316. https://kingmodapk.net/howzat-premium-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
317. https://jpcdn.ldplayer.net/games/carrom-stars- Redirects users to an carrom-board-game-on-pc.html unauthorized third-party website for download of an application identical to the Plaintiff's.
318. https://thcdn.ldplayer.net/games/carrom-stars- Redirects users to an carrom-board-game-on-pc.html unauthorized third-party website for download of an application identical to the Plaintiff's.
319. http://www.k73.com/down/adpj/215756.html Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
320. https://th.ldplayer.net/games/carrom-stars- Redirects users to an carrom-board-game-on-pc.html unauthorized third-party website for download of an application identical to the Plaintiff's.
321. https://www.9game.cn/xiazai/1121202/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
322. https://apkmodget.com/games/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application CS(COMM) 520/2025 Page 57 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 identical to the Plaintiff's.
323. https://appvisor.ru/app/ios/eatmeio-hungry-fish- Redirects users to an attack-49977/ unauthorized third-party website for download of an application identical to the Plaintiff's.
324. http://www.962.net/azgame/354244.html Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
325. https://22552266.com/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
326. junglee rummy app for iphone Android IOS V- The impugned URL contains the 9.99 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
327. http://www.k73.com/down/ios/215765.html Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
328. https://www.9game.cn/xiazai/999305/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
329. http://www.k73.com/down/android/215751.htm Redirects users to an l unauthorized third-party website CS(COMM) 520/2025 Page 58 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
330. http://www.jungleerummy567.com Redirects users to a fake website which misrepresents an association with the Plaintiff by mimicking the overall look, feel or branding of the Plaintiff's Marks.
331. https://www.9game.cn/accelerate/eatmeiohungr Redirects users to an yfishattack/ unauthorized third-party website for download of an application identical to the Plaintiff's.
332. https://th.ldplayer.net/downloads/carrom-stars- Redirects users to an carrom-board-game-apk.html unauthorized third-party website for download of an application identical to the Plaintiff's.
333. https://jp.ldplayer.net/games/carrom-stars- Redirects users to an carrom-board-game-on-pc.html unauthorized third-party website for download of an application identical to the Plaintiff's.
334. https://www.ldplayer.net/downloads/carrom- Redirects users to an stars-carrom-board-game-apk.html unauthorized third-party website for download of an application identical to the Plaintiff's.
335. https://www.happymod.ru/carrom-stars-carrom- The impugned URL contains the board-game- Plaintiff's Marks, creating a false mod/com.jungleegames.carromstars/download. impression of origin or CS(COMM) 520/2025 Page 59 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 html association with the Plaintiff.
336. http://www.jungleerummydownload.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
337. http://www.jungleerummyapk.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
338. http://www.jungleerummylogin.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
339. http://www.jungleerummyapp.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
340. http://www.jungleerummy.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
341. https://apkmodget.com/games/junglee-rummy- Redirects users to an apk/ unauthorized third-party website for download of an application identical to the Plaintiff's.
342. https://junglee.en.download.it/android Redirects users to an unauthorized third-party website CS(COMM) 520/2025 Page 60 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
343. https://www.happymod.info/eatme-io-hungry- Redirects users to an fish-fun-game-031-12- unauthorized third-party website mod/com.jungleegames.eatme.io/ for download of an application identical to the Plaintiff's.
344. https://play-3d-carrom-board-game-online- Redirects users to an carrom-stars.soft112.com/ unauthorized third-party website for download of an application identical to the Plaintiff's.
345. https://www.happymod.cloud/eatme-io-hungry- The impugned URL contains the fish-fun-game-265- Plaintiff's Marks, creating a false 11/com.jungleegames.eatme.io//download.html impression of origin or association with the Plaintiff.
346. https://www.happymod.cloud/carrom-stars- Redirects users to an carrom-board- unauthorized third-party website game/com.jungleegames.carromstars/download. for download of an application html identical to the Plaintiff's.
347. https://jungleerummydownload.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
348. https://sambalpur.odisha.gov.in/online-2025-03- The impugned URL contains the junglee-rummy-tutorial-v-9-77559t48.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
349. https://sambalpur.odisha.gov.in/online-howzat- The impugned URL contains the CS(COMM) 520/2025 Page 61 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 apk-download-v-7-122022t47 Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
350. https://mela.kite.kerala.gov.in/online-2025-03- The impugned URL contains the howzat-apk-download-v-122022t47.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
351. https://api1.lsgkerala.gov.in/matkas-howzat- The impugned URL contains the fantasy-cricket-app-apk-v-7-0-292t2.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
352. https://ds.cgstate.gov.in/online-howzat-apk- The impugned URL contains the download-v-1-1-122022t47.html Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
353. https://bhumijankari.bihar.gov.in/poker-junglee- The impugned URL contains the rummy-customer-care-phone-number-v- Plaintiff's Marks, creating a false
587.html impression of origin or association with the Plaintiff.
354. https://gapnt.tripura.gov.in/sicbo/2025-03- The impugned URL contains the junglee-poker-78915t46.shtml Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
355. https://apkmodget.com/games/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
CS(COMM) 520/2025 Page 62 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
356. https://apkmodget.com/games/junglee-rummy- Redirects users to an apk/ unauthorized third-party website for download of an application identical to the Plaintiff's.
357. https://a2zapk.io/182449-junglee-teen-patti-3d- Redirects users to an 30-0-5-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
358. https://a2zapk.io/108117-eatme-io-hungry-fish- Redirects users to an fun-game-3-7-2-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
359. https://a2zapk.io/94740-eatme-io-hungry-fish- Redirects users to an fun-game-3-7-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
360. https://a2zapk.io/81502-eatme-io-hungry-fish- Redirects users to an fun-game-3-5-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
361. https://a2zapk.io/1187203-play-rummy-card- Redirects users to an game-online-4-3-0-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
362. https://a2zapk.io/817884-indian-rummy-card- Redirects users to an game-play-online-jungleerummy-1-0-29- unauthorized third-party website a2z.html for download of an application CS(COMM) 520/2025 Page 63 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 identical to the Plaintiff's.
363. https://a2zapk.io/31457-eatme-io-underwater- Redirects users to an fish-wars-3-0-10-a2z.html unauthorized third-party website for download of an application identical to the Plaintiff's.
364. https://apk.ldplayer.net/games/howzat-fantasy- Redirects users to an cricket-score-apk.html unauthorized third-party website for download of an application identical to the Plaintiff's.
365. https://apk.ldplayer.net/games/junglee-rummy- Redirects users to an apk.html unauthorized third-party website for download of an application identical to the Plaintiff's.
366. https://apkmodbucket.com/junglee-rummy-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
367. https://apkmodo.com/howzat/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
368. https://apkplanet.one/apps/howzat-app-fantasy- Redirects users to an cricket/ unauthorized third-party website for download of an application identical to the Plaintiff's.
369. https://apksim.com/games/board/junglee- Redirects users to an rummy-apk.html unauthorized third-party website CS(COMM) 520/2025 Page 64 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
370. https://apksim.com/games/sport/howzat- Redirects users to an apk.html unauthorized third-party website for download of an application identical to the Plaintiff's.
371. https://apktek.com/junglee-rummy-apk/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
372. https://apktel.com/junglee-rummy/ The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
373. https://appgamemod.ru/igry/arkady/562- Redirects users to an eatmeio-hungry-fish-fun-game.html unauthorized third-party website for download of an application identical to the Plaintiff's.
374. https://appvisor.ru/app/android/eatmeio-hungry- Redirects users to an fish-fun-game-14592/ unauthorized third-party website for download of an application identical to the Plaintiff's.
375. https://dl.apkmody.io/games/howzat The impugned URL contains the Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
376. https://download.cnet.com/eatme-io- Redirects users to an CS(COMM) 520/2025 Page 65 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 underwater-fish-wars/3000-2095_4- unauthorized third-party website 77476684.html for download of an application identical to the Plaintiff's.
377. https://download.com.vn/eatme-io-cho-android- Redirects users to an 135642 unauthorized third-party website for download of an application identical to the Plaintiff's.
378. https://kingmodapk.net/howzat-premium-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
379. https://mobapks.com/games/howzat-apk/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
380. https://moddroid.com/games/sports/howzat/ Redirects users to an unauthorized third-party website for download of an application identical to the Plaintiff's.
381. https://moddroid.com/games/sports/howzat/vC Redirects users to an TUXpJ6Du/ unauthorized third-party website for download of an application identical to the Plaintiff's.
382. https://planeterlang.org/games/eatme-io- Redirects users to an hungry-fish-fun-game.html unauthorized third-party website for download of an application identical to the Plaintiff's.
CS(COMM) 520/2025 Page 66 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
383. https://puremodplay.com/download- Redirects users to an jungleegames-eatme-io-apk-mod.html unauthorized third-party website for download of an application identical to the Plaintiff's.
384. https://rummyonlinebonus.com/download/jungl The impugned URL contains the ee-rummy/index.htm Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
385. https://steprimo.com/android/en/app/com.jungle Redirects users to an egames.carromstars/ unauthorized third-party website for download of an application identical to the Plaintiff's.
386. https://steprimo.com/android/en/app/com.jungle The impugned URL contains the egames.teenpatti/ Plaintiff's Marks, creating a false impression of origin or association with the Plaintiff.
387. https://steprimo.com/android/ru/app/com.jungle Redirects users to an egames.eatme.io/ unauthorized third-party website for download of an application identical to the Plaintiff's.
388. https://www.alllrummyapp.com/junglee- Redirects users to an rummy/download/ unauthorized third-party website for download of an application identical to the Plaintiff's.
389. https://www.appbrain.com/app/carrom-stars- Redirects users to an carrom-board- unauthorized third-party website game/com.jungleegames.carromstars for download of an application CS(COMM) 520/2025 Page 67 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 identical to the Plaintiff's.
390. https://www.appbrain.com/app/eatme-io- Redirects users to an hungry-fish-fun- unauthorized third-party website game/com.jungleegames.eatme.io for download of an application identical to the Plaintiff's.
391. https://happymod.to/eatme-io-hungry-fish-fun- Redirects users to an game-031-12-mod/com.jungleegames.eatme.io/ unauthorized third-party website for download of an application identical to the Plaintiff's.
392. https://inmodapk.com/eatme-io-hungry-fish- Redirects users to an fun-game-031-12-mod-437047/ unauthorized third-party website for download of an application identical to the Plaintiff's.
393. https://www.apkturbo.com/games/eatme-io- Redirects users to an hungry-fish-fun- unauthorized third-party website game/com.jungleegames.eatme.io for download of an application identical to the Plaintiff's.
394. https://www.apkturbo.com/games/indian- Redirects users to an rummy-play-rummy- unauthorized third-party website game/com.jungleegames.rummy for download of an application identical to the Plaintiff's.
395. https://www.apkturbo.com/games/junglee-teen- Redirects users to an patti-3d/com.jungleegames.teenpatti unauthorized third-party website for download of an application identical to the Plaintiff's.
396. https://www.appbrain.com/app/junglee-ludo- Redirects users to an play-ludo-online/com.junglee.ludo.onlinegame unauthorized third-party website CS(COMM) 520/2025 Page 68 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 for download of an application identical to the Plaintiff's.
397. https://www.appbrain.com/app/junglee-teen- Redirects users to an patti-game-online/com.jungleegames.teenpatti unauthorized third-party website for download of an application identical to the Plaintiff's.
398. https://www.ldplayer.net/games/carrom-stars- Redirects users to an carrom-board-game-on-pc.html unauthorized third-party website for download of an application identical to the Plaintiff's.
399. https://www.malavida.com/en/soft/howzat/andr Redirects users to an oid/ unauthorized third-party website for download of an application identical to the Plaintiff's.
400. https://www.malavida.com/en/soft/junglee- Redirects users to an rummy/android/ unauthorized third-party website for download of an application identical to the Plaintiff's.
401. https://www.jungleerummy88.in/ Redirects to a fake website that is deceptively similar in appearance and branding to the Plaintiff's website.
402. https://www.jungleerummy.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
403. https://jungleerummydownload.icu/ Redirects users to a fake website CS(COMM) 520/2025 Page 69 of 71 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47 which uses the Plaintiff's Marks to create a false association with the Plaintiff.
404. https://jungleerummylogin.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
405. https://jungleerummyfree.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
406. https://jungleerummycircle.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
407. https://jungleerummygame.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
408. https://jungleerummyapp.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
409. https://jungleerummy.top/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
CS(COMM) 520/2025 Page 70 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47
410. https://www.jungleerummy50rupeesfree.icu Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
411. https://jungleerummyapk.icu/ Redirects users to a fake website which uses the Plaintiff's Marks to create a false association with the Plaintiff.
CS(COMM) 520/2025 Page 71 of 71This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:47