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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)The term of Office of the social worker member shall be for a period of three years from the date of assuming charge:Provided that the member may continue to hold office till his successor assumes charge or for a period of three more months, whichever is earlier.