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State of Odisha - Section

Section 28 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

28.

Where an Efficiency Bar is prescribed in the time scale, an officer will be allowed to cross the same if his work and conduct are satisfactory and he has successfully completed any course of training in business management and cost accountancy which the Government may have prescribed as a condition precedent to the crossing of the Bar :Provided that an officer whose initial pay is fixed at a stage above the Efficiency Bar or Bars should be deemed to have been allowed to cross such Bar or Bars.Explanation. - Refusal by Government to allow an officer to cross the Efficiency Bar shall not have the effect of postponing the increments cumulatively but arrears of incremental dues shall not be allowed.