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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxxii) in Jharkhand Co-operative Societies Rules, 2008

(xxxii)'Election Officer' means an officer appointed by the State Co-operative Election Authority to assist him in conducting the election of the society and shall include Alternate Election Officer,