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State of Odisha - Section

Section 662 in The Orissa Municipal Corporation Act, 2003

662. Advertisement how to be made.

- Whenever it is provided by this act this notice shall be given by advertisement in the local newspapers or that a notification or any information shall be published in the local newspapers, such notice, notification or information shall be published, if practicable, in atleast two newspapers, in such language or languages as the Corporation may from time to time specify in this behalf.