Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 17 in Himachal Pradesh Road Infrastructure Protection Act, 2002 17. Vesting of road infrastructure. - All the road infrastructure shall be deemed to be in the custody of the department on behalf of the Government, as soon as it comes into existence.
