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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(2)Subject to any rules that may be made under the standards of Weights and Measures Act, 1956, the limits of error which may be tolerated in such weighing and measuring instruments during verification and inspection, shall be as specified in [Schedules VI, VI-A, VI-B and VI-C] [Substituted by Amended Notification No. 3, dated 30.12.1983.].