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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5)(a) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(a)in respect of any specified nominee, that in the event of his predeceasing the subscriber, the right conferred upon that nominee shall pass to such other persons as may be specified in the nomination;