Delhi High Court - Orders
Bansi Lal vs Jawahar Singh & Anr on 6 December, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 580/2018 & CM APPL. 50570/2018
BANSI LAL ..... Petitioner
Through: Mr. Praveen Suri and Ms. Pooja
Dhingra, Advocates
versus
JAWAHAR SINGH & ANR ..... Respondents
Through: Mr. Rajender Gulati, Advocate
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 06.12.2022 The matter could not be taken up today as there is an inauguration of S-Block Building.
List the matter on 25.04.2023.
BY ORDER COURT MASTER DECEMBER 06, 2022/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:12.12.2022 12:17:13