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Delhi High Court - Orders

Bansi Lal vs Jawahar Singh & Anr on 6 December, 2022

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~56
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      RC.REV. 580/2018 & CM APPL. 50570/2018
                                    BANSI LAL                                           ..... Petitioner
                                                       Through:      Mr. Praveen Suri and Ms. Pooja
                                                                     Dhingra, Advocates

                                                       versus

                                    JAWAHAR SINGH & ANR                                 ..... Respondents
                                                Through:             Mr. Rajender Gulati, Advocate

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 06.12.2022 The matter could not be taken up today as there is an inauguration of S-Block Building.

List the matter on 25.04.2023.

BY ORDER COURT MASTER DECEMBER 06, 2022/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:12.12.2022 12:17:13