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Union of India - Section

Section 163 in The Coal Mines Regulations, 2011

163. Velocity of air current.

- The velocity of air current measured in metres per minute at the place shown in column (2) shall be not less than that shown in column (3) for the different seams shown in column (1) of the table given below:-Table
Degree of gassiness Place where velocity of air is to be measured Velocity of air
1 2 3
First, Second or Third degree Immediate outbye ventilation connection from the face 30
First or Second degree (i) 4.5 metres from any facewhether working or discontinued on the intake side of thebrattice or partition;(ii) 7.5 metres outbye of thedischarge end of an air pipe;(iii) at the maximum span of a longwall face. 301560
Third degree (i) 4.5 metres from any facewhether working or discontinued on the intake side of thebrattice or partition;(ii) 7.5 metres outbye of thedischarge end of an air pipe;(iii) at the maximum span of a longwall face: 452575
Provided that if in the opinion of the Chief Inspector or the Regional Inspector the compliance with the above provision is not practicable or not necessary, he may, by an order in writing and subject to the conditions specified therein exempt partially or totally any mine from the provisions of this regulation.