Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2)(xi) in Rajasthan Public Procurement Rules, 2012 (xi)the deadline by which the bidders must register for the auction and the requirements for registration;