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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(d) in The Punjab Anand Marriages Registration Rules, 2016

(d)"Chief Registrar of Marriages" means the Secretary to Government of Punjab, Department of Justice or an officer authorized by him not below the rank of Additional Secretary to Government of Punjab;