Section 71(1)(a) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(a) in The Rajasthan Sales Tax Act, 1994

(a)though not registered under the Act, yet falsely represents that he is a registered dealer at the time of any sale or purchase made by him or at the time of making any statement or declaration before any officer or authority appointed or constituted under the Act; or

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State of Rajasthan - Subsection

Section 71(1)(a) in The Rajasthan Sales Tax Act, 1994