Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Andhra Pradesh - Subsection Section 206(a) in Andhra Pradesh Rules Under the Registration Act, 1908 (a)Licensing authority shall be:(i)the District Registrar in respect of licencee authorised to prepare and write documents within a village or a sub-district or district; and
