Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 316 in Assam Excise Rules, 1945 316. Sale allowed on licensed premises only. - No licensee shall sell an intoxicant at any place other than on the premises specified in that behalf in his licence.Hours during which licensed premises may be kept open and closing of such premises on special occasions
