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[Cites 0, Cited by 1] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(6) in The Delhi Sikh Gurdwaras Act, 1971

(6)The election of the President and other office-bearers and members of the Executive Board under sub-section (1) or sub-section (2) or any subsequent annual election to any of those offices shall be held in such manner as may be prescribed by rules.