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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(c) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(c)ensure that the network architecture of "Protected System" shall be documented. Further, the organisation shall ensure that the "Protected System" is stable, resilient and scalable as per latest National Critical Information Infrastructure Protection Centre "Guidelines for Protection of Critical Information Infrastructure". Any changes to network architecture shall be documented;